Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39J] [Entire Act] State of Maharashtra - Subsection Section 39J(xi) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963 (xi)to carry out such other functions of like nature as may be entrusted to it by the state Government.