Rajasthan High Court - Jaipur
Mahaveer Prasad Jain S/O (Late) Shri ... vs The State Of Rajasthan on 24 September, 2021
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Misc. Application No. 159/2021
IN
S.B. Civil Writ Petition No. 10446/2021
1. Mahaveer Prasad Jain S/o (Late) Shri Badrilal Jain, Aged
About 63 Years, R/o Behind Trafic Police Line, Gulab Badi
Aary Samaj Road Kota, District-Kota (Raj.) (Appointment
As Msw Date Of 16.03.1978 And Retirement Date On
31.07.2017 From The Post Of Multi Purpose Worker Mpw)
2. Hajari Lal S/o (Late)Shri Lakshminarayan, Aged About 70
Years, R/o Kakhda Road, Behind Lodho Ke Mandir,
Ladpura Kota, District- Kota. (Raj.) (Appointment As Msw
Date Of 08.03.1973 And Retirement On 30.06.2009 From
The Post Of Multi Purpose Worker Mpw)
3. Nandlal Sharma S/o Shri Chhaganlal Sharma, Aged About
63 Years, R/o R-26 Rajasthan Avasan Mandal, Ramganj
Mandi, District-Kota (Raj.) (Appointment As Msw Date Of
30.06.1974 And Retirement From The Post Of Multi
Purpose Worker Mpw)
4. Mahaveer Prasad Chhipa S/o (Late) Shri Ramnarayan,
Aged About 74 Years, R/o House No. 231 Pandit
Deendayal Upadhyay Nagar, Kalwad Road, Uit Colony,
District-Kota (Raj.) (Appointment As Msw Date Of
18.11.1972 And Retirement On 31.07.2006 From The
Post Of Multi Purpose Worker Mpw)
5. Sitaram Sain S/o Shri Prabhudayal Sain, R/o Friends
Colony, Gramin Police Line Road, Behind Tel Meel,
Bourkheda, District Kota (Raj.) (Appointment As Msw
Vide Order Dated Of 20.03.1978 And Retirement On
31.07.2017 From The Post Of Multi Purpose Worker Mpw)
6. Radheshyam Gupta S/o Shri Kishanlal, Aged About 61
Years, R/o House No. D-2, Arihant Marg, Gulab Badi,
District Kota, Rajasthan. (Appointed As Msw Vide Order
Dated 08.07.1971 And Retired On 31.05.2011 From The
Post Of Multi Purpose Worker Mpw)
7. Krishan Chand Rishiya S/o (Late) Shri Raghunath, Aged
About 71 Years, R/o Ummedpura, Ward No. 22 Sultanpur,
Tehsil-Digod, District Kota, Rajasthan (Appointed As Msw
Vide Order Dated 08.05.1971 And Retired On 31.07.2009
From The Post Of Multi Purpose Worker Mpw)
8. Ramswroop Sharma S/o (Late) Shri Bhanwarlal Sharma,
Aged About 76 Years, R/o Sa-10 Mahaveer Nagar, Nearby
3Rd Raj Chikitsalaya, District Kota, Rajasthan (Appointed
As Msw Vide Order Dated 07.10.1964 And Retired On
30.05.2002 From The Post Of Multi Purpose Worker Mpw)
9. Shyam Sundar S/o (Late) Shri Rampratap, Aged About 65
Years, R/o Gatta Factory Road, Rajpoot Colony Kesuaa,
District Kota, Rajasthan (Appointed As Msw Vide Order
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(2 of 3) [CW-10446/2021]
Dated 02.06.1978 And Retired On 31.01.2015 From The
Post Of Multi Purpose Worker Mpw)
10. Ramnarayan Kumawat S/o (Late) Shri Nandlal Kumawat,
Aged About 76 Years, R/o Devli Bhabhi,tehsil-Sagod,
District Kota, Rajasthan (Appointed As Msw Vide Order
Dated 07.07.1969 And Retired On 31.01.2002 From The
Post Of Multi Purpose Worker Mpw)
----Petitioners
Versus
1. The State Of Rajasthan, Through Secretary, Medical And
Health Department, Government Of Rajasthan,
Secretariat, Jaipur
2. Secretary, Finance Department, Government Of
Rajasthan, Secretariat, Jaipur.
3. Principal Secretary To Government, Department Of
Personnel Main Building, Secretariat, Jaipur (Rajasthan)
4. Director, Medical And Family Welfare Department,
Swasthya Bhawan, Jaipur.
5. The Additional Director (Admn.), Medical And Health
Services, Swasthya Bhawan, Jaipur.
6. Chief Medical & Health Officer, Government Hospital, Kota
(Raj.)
----Respondents
For Petitioner(s) : Mr. Rajendra Sharma.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI Order 24/09/2021 An application has been filed by the applicant-petitioners seeking correction in the cause title of S.B. Civil Writ Petition No. 10446/2021, decided on 20.09.2021.
Learned counsel for the petitioners submits that due to typographical error instead of 'Chief Medical & Health Officer, Government Hospital, Bundi and Chief Medical & Health Officer, Government Hospital, Sawai Madhopur' impleaded as respondents No. 6 and 7, 'Chief Medical & Health Officer, Government Hospital, (Downloaded on 24/09/2021 at 10:40:20 PM) (3 of 3) [CW-10446/2021] Kota (Raj.)' ought to have been impleaded as party-respondent No.6 in the writ petition.
In view of the submissions made in the application, the same is allowed. The petitioners are permitted to amend the cause title in the writ petition.
The order dated 20.09.2021 shall be read with the said amendment.
(ARUN BHANSALI),J 1C/PKS (Downloaded on 24/09/2021 at 10:40:20 PM) Powered by TCPDF (www.tcpdf.org)