Section 2(9)(c) in The Black Money (Undisclosed Foreign Income And Assets) And Imposition Of Tax Act, 2015

[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(9)(c) in The Black Money (Undisclosed Foreign Income And Assets) And Imposition Of Tax Act, 2015

(c)the period beginning with the 1st day of the financial year and ending with the date of discontinuance of the business other than business referred to in clause (b) or dissolution of an unincorporated body or liquidation of a company, as the case may be; or

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Union of India - Subsection

Section 2(9)(c) in The Black Money (Undisclosed Foreign Income And Assets) And Imposition Of Tax Act, 2015