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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 16(c) in The 'Union Territory of Dadra and Nagar Haveli' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(c)is convicted of any criminal case by any court of law: