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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

State of Tamilnadu - Subsection

Section 92(1)(vi) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(vi)A certified copy of the referred to in item (5) in rule 41, in the Part II and a sworn affidavit by the applicant to the effect that the said deed is valid till date; and