Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(3AA) in The Gujarat University Act, 1949 (3AA)[ "Department" means a department designated as such by Ordinances, with reference to a subject or a group of subjects;] [Clause (3AA) was inserted by Gujarat 6 of 1973, section 3 (2).]
