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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(Ivi) in Faridabad Complex Administration Building Rules, 1989

(Ivi)"Zoning plan" means the detailed layout plan of the sector or municipal area of a part thereof maintained in the office of the Faridabad Complex Administration showing the sub-division of plots, open spaces, streets, position of protected trees and other features and in respect of each plot, permitted land use, building lines and restrictions with regard to the use and development of each plot in addition to those laid down in the building rules.