Customs, Excise and Gold Tribunal - Bangalore
M/S. Aluminium Industries Ltd. vs Commissioner Of Central Excise, Cochin on 31 January, 2001
ORDER
Shri G.A. Brahma Deva
1. When these six matters were called. None appeared on (SIC) behalf, nor we find any request for adjournment. It appears that the party is not interested in pursuing the appeal. Accordingly these six appeals are dismissed for Non-Prosecution. (Pronounced and dictated in the Open Court)