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[Cites 0, Cited by 2] [Section 14(4)] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(4)(c) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(c)As regards the remaining elections, the Collector as the case may be, the District Deputy Registrar, who has conducted the elections, shall publish the names of these members in the Official Gazette and also in a newspaper as aforesaid.