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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(1)(h) in Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(h)the application of material excavated by the tramway operator in the construction or maintenance of the tramway system;