Madhya Pradesh High Court
Mahadev Singh (Since Dead) Thr. Lrs ... vs Dharampal Singh on 11 February, 2020
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 SA-273-2020 The High Court Of Madhya Pradesh SA-273-2020 (MAHADEV SINGH (SINCE DEAD) THR. LRS TRIBHUVAN NARAYAN SINGH AND OTHERS Vs DHARAMPAL SINGH AND OTHERS) 2 Jabalpur, Dated : 11-02-2020 Shri Rahul Diwakar, learned counsel for the appellants, seeks time to file relevant documents and to argue the matter on admission.
Time is granted.
List this matter in the next week.
(SANJAY DWIVEDI) JUDGE ac/-
Digitally signed by ANIL CHOUDHARY Date: 2020.02.13 11:35:18 +05'30'