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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Punjab - Subsection

Section 36(2) in Wild Life (Protection) Punjab Rules, 1975

(2)Every taxidermist shall at the time of returning the trophy or uncured trophy issue a voucher to the owner thereof and such voucher shall contain the following particulars, namely :-
(a)Date of issue of voucher.
(b)Name, address and place of business of the Licensee.
(c)Licence No.
(d)Description including name of species.
(e)Price realised.
(f)Name and address of the person to whom the voucher is issued.
(g)Signature of the licensee.