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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Lakshadweep - Subsection

Section 25(3) in The Lakshadweep Real Estate (Regulation and Development) (General) Rules, 2016

(3)Every appeal shall be either filed at the filing counter of the Registry of the Appellate Tribunal or through a registered post or through online system, as applicable.