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State of Tamilnadu - Section

Section 167 in Tamil Nadu Educational Rules

167.

After the completion of a course in every subject or at the end of the terms, there shall be a test and there shall be a comprehensive test at the end of the two years. The test, will be conducted by the Government and a small fee to be fixed by the Director with the approval of the Government, may be charged from candidates to cover the expenses connected with the examinations.