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[Cites 0, Cited by 0] [Section 190(1)] [Section 190] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 190(1)(a) in Jammu and Kashmir Municipal Corporation Act, 2000

(a)a drain be constructed of such size, materials and with such fall as shall appear to the Commissioner to be necessary for the effectual drainage of such premises ;