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Madhya Pradesh High Court

Narendra Singh vs The State Of Madhya Pradesh on 20 July, 2024

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

1 WP-13744-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 13744 of 2024 (NARENDRA SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 20-07-2024 Ms. Aditi Mehta, learned counsel for the petitioners.

Learned counsel for the petitioners prays for time to file certain documents.

List after a week.





                           (SUSHRUT ARVIND DHARMADHIKARI)                     (DUPPALA VENKATA RAMANA)
                                     JUDGE                                              JUDGE


                           Aiyer




Signature Not Verified
Signed by: JAGADISHAN
AIYER
Signing time: 22-07-2024
11:25:48