Madhya Pradesh High Court
Narendra Singh vs The State Of Madhya Pradesh on 20 July, 2024
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 WP-13744-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 13744 of 2024 (NARENDRA SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 20-07-2024 Ms. Aditi Mehta, learned counsel for the petitioners.
Learned counsel for the petitioners prays for time to file certain documents.
List after a week.
(SUSHRUT ARVIND DHARMADHIKARI) (DUPPALA VENKATA RAMANA)
JUDGE JUDGE
Aiyer
Signature Not Verified
Signed by: JAGADISHAN
AIYER
Signing time: 22-07-2024
11:25:48