Himachal Pradesh High Court
Kishan Lal vs . Kamla Devi & Ors. on 27 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Kishan Lal Vs. Kamla Devi & ors.
CMPMO No.508 of 2019 .
27.03.2023 Present: Mr. Surinder Saklani, Advocate, for the petitioner.
Mr. Rakesh Manta, Advocate, for respondents No.1 and 2.
As per report of the Registry, correct address for the service of respondent No.3 not filed and notice issued to respondents No.4 to 6 still awaited. Let fresh notice be issued to respondents No.3 to 6, returnable within four weeks, on taking steps within a period of three days.
List on 28.04.2023.
( Sushil Kukreja )
March 27, 2023 Judge
(VH)
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