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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Uttarakhand - Subsection

Section 15(1)(c) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

(c)prepare, review and update District or Divisional Level emergency plans and guidelines and ensure that these plans are prepared revised and updated and are in tune with the "master plan" prepared by the Authority;