(2)The Registrar shall cause to be printed and published annually on or before a date to be decided by the Executive Committee, and addendum and a corrigendum to the list published under sub-section (1), showing -(a)the names of all nurses for the time being entered or reentered in the Register and not included in any subsisting list already printed and published; and(b)the names of all nurses included in any subsisting list, whose names have since been removed on account of any reason whatsoever from, and not re-entered in, the Register; and(c)any other amendments to the subsisting list.
