Chattisgarh High Court
Santosh Kumar Singh vs Steel Authority Of India 60 Wpl/21/2018 ... on 22 April, 2019
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra, Parth Prateem Sahu
1 WPL No. 105 of 2017 & Other
connected matters
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPL No. 105 of 2017
1. Santosh Kumar Singh S/o Late S. P. Singh, Aged About 42
Years R/o Qr. No. 2/5, Street 14, Sector -2, P. S. Sector-6,
Tehsil Bhilai District Durg Chhattisgarh.
2. Manharan Lal Sahu S/o Late Nilkanth Sahu, Aged About 44
Years R/o Qr. No. 12/ D, Street- 10, Sector-1, Bhilai, District
Durg Chhattisgarh.
3. Vinod Urkude S/o Late Tuka Ram Urkude, Aged About 43
Years R/o Ward 41, Kelabadi, P. S. Durg, Post, Tehsil And
District Durg Chhattisgarh.
4. Maneesh Kumar Bhanot, S/o Late M. L. Bhanot Aged About
45 Years R/o M. I. G. 1/992, HUDCO Sector, Bhilai, District
Durg Chhattisgarh.
---- Petitioners
Versus
1. Steel Authority Of India Limited Through Chairman,
Integrated Office Complex, Lodi Road, New Delhi 110003.
2. The Executive Director (P) , Bhilai Steel Plant, Bhilai Ispat
Bhawan, Bhilai, District Durg Chhattisgarh.
3. Union Of India, Through Secretary Ministry Of Labour, New
Delhi.
---- Respondents
WPL No. 21 of 2018
1. Umesh Singh S/o Shri Sangam Lal Singh Aged About 43
Years R/o Qr. No. - 1- B , Street - NPA Sector - 4, Police
Station Power House Tehsil Bhilai District Durg
Chhattisgarh.
2. Santosh Kumar Sahu S/o Shri Dhana Ram Sahu Aged
About 45 Years R/o Village And Post Tiwari Para Khasrod,
District Janjgir Champa Chhattisgarh.
3. Latel Das Bharti S/o Shri Baisakhu Ram Aged About 43
Years HSCL Colony, Wad - 45 Station Maroda, Bhilai
District Durg Chhattisgarh.
2 WPL No. 105 of 2017 & Other
connected matters
4. Trilok Nath Dhruv S/o Shri Shobha Ram Dhruv Aged About
47 Years R/o Village And Post Korra Tehsil Kuud District
Dhamtari Chhattisgarh.
5. Ram Avtar Nishad S/o Shri Pitamber Lal Aged About 44
Years R/o Village And Post Godhi, Tehsil Dhamdha District
Durg Chhattisgarh.
6. Krishna Kumar S/o Late Kashi Ram Aged About 47 Years
Village And Post Surdung Tehsil Dhamdha, District Durg
Chhattisgarh.
7. Hitendra Kumar S/o Late Shri Narottam Aged About 47
Years, Village And Post Surdung Tehsil Dhamdha District
Durg Chhattisgarh.
8. Om Prakash Kurre S/o Late Lainu Ram Kurre Aged About 45
Years Village And Post-Surdung Tehsil Dhamdha District
Durg Chhattisgarh.
9. Ummed Kumar S/o Late Firanta Ram Aged About 44 Years
Village And Post Fekari, Tehsil-Patan District Durg
Chhattisgarh.
10.Onkar Prasad Patel S/o Shri Panchu Ram Patel Aged About
43 Years, Village Sirsida Post Matwari, Tehsil Gunderdehi,
District Balod Chhattisgarh.
11. Parasmani Yadav S/o Late Dhirji Ram Aged About 45 Years
Village And Post Aoundhi, Tehsil-Bhilai - 3, District Durg
Chhattisgarh.
12. Satya Prakash Sharma S/o Shri Ramanuj Prasad Sharma
Aged About 43 Years, Qr. No. B/ 188, Street - 7 , Smriti
Nagar Bhilai, District Durg Chhattisgarh.
13. Shyam Sunder Verma S/o Late Gajab Narayan Aged About
45 Years R/o Durgesh Kirana Stores Sardarpar, Camp - 2
Bhilai District Durg Chhattisgarh.
14. Raj Deo S/o Late Ram Avtar Mistri Aged About 42 Years
R/o Qt. No. 15/f , Street - 10 Sector - 2 Bhilai District Durg
Chhattisgarh.
15. Santosh Sharma S/o Shri Samay Dayal Sharma Aged
About 41 Years R/o Panchrasta, Supela Bhilai District Durg
Chhattisgarh.
16. Ram Kumar S/o Shri Ramji Aged About 44 Years,Village
Khamhariya Post-Purai Tehsil And District Durg
Chhattisgarh.
3 WPL No. 105 of 2017 & Other
connected matters
17. Jitendra Kumar S/o Late Munni Lal Aged About 45 Years
R/o Gautam Nagar, Ward - 5, Supela Bhilai District Durg
Chhattisgarh.
18. Gopal Prasad S/o Late Bhola Nath Prasad Aged About 45
Years R/o LIG - 24/14 A, Jawahar Nagar Bhilai District Durg
Chhattisgarh.
19.Ravindra Kumar S/o Shri Daya Ram Aged About 39 Years
Qt. No. 37 Ward - 23 Behind Papular Aatachakki Camp -2 ,
Bhilai District Durg Chhattisgarh.
20. Shankar Lal Taram S/o Late Raju Ram Taram Aged About
46 Years R/o Village Borgaon Post Themabujurg , Tehsil
Dondi District Balod Chhattisgarh.
---- Petitioners
Versus
1. Steel Authority Of India Limited Through Chairman,
Integrated Office Complex Lodi Road New Delhi 110003.
2. The Executive Director (P) Bhilai Steel Plant, Bhilai Ispat
Bhawan, Bhilai District Durg Chhattisgarh.
3. Union Of India Through Secretary Ministry Of Labour, New
Delhi.
---- Respondents
WPL No. 106 of 2017
1. Kuldeep Singh S/o Late Pyara Singh Aged About 45 Years
R/o Qr. No. 276, Street- 4, Shanti Nagar, P. S. Supela,
Tehsil Bhilai District Durg Chhattisgarh.
2. D. Srinivas Reddy S/o S/o Late D. Surya Rao Aged About 45
Years R/o Block 2- C, Street- 37- A, Sector- 7, P. S. Sector
6 Kotwali, Bhilai, District Durg Chhattisgarh.
---- Petitioners
Versus
1. Steel Authority Of India Limited Through Chairman,
Integrated Office Complex, Lodi Road, New Delhi 110003
2. The Executive Director (P), Bhilai Steel Plant, Bhilai Ispat
4 WPL No. 105 of 2017 & Other
connected matters
Bhawan, Bhilai, District Durg Chhattisgarh.
3. Union Of India, Through Secretary Ministry Of Labour, New
Delhi.
---- Respondents
WPL No. 242 of 2017
1. Jai Shankar S/o Govindan Aged About 42 Years R/o Qr. No.
10 D , Street 42, Sector 10, Bhilai, Tehsil Bhilai, District
Durg, Chhattisgarh.
2. Rajesh, S/o Badri Aged About 44 Years R/o 6 F/ AVB , Zone
1, Sector 11, Bhilai, District Durg, Chhattisgarh.
3. Md. Farooqh, S/o Md. Usman, Aged About 42 Years R/o 11
B / AYEC, Sector 1, Bhilai, Tehsil Bhilai District Durg,
Chhattisgarh.
4. Gulab Chand, S/o Dukhit Ram Aged About 41 Years R/o
Street No. 3, Sector 7, Zone I, Bhilai, Tehsil Bhilai, District
Durg, Chhattisgarh.
5. Shashikant Sahu, S/o Late Bandu Ram, Aged About 45
Years R/o Sonia Gandhi Nagar, Village Parras, Ward No. 1,
District Balod, Chhattisgarh.
6. Torendra Kumar Chandrakar, S/o Shri Tahal Prasad, Aged
About 44 Years R/o Village Kritbandha, Post Marka Tehsil
Kawardha, District Kabirdham, Chhattisgarh.
7. Sharda Charan Yadav, S/o Shri Shankar Lal, Aged About 41
Years R/o Post Ahiwara, Ward No. 2, Tehsil Dhamdha,
District Durg, Chhattisgarh.
8. Shravan Kumar Verma, S/o Shri Kejau Ram Verma, Aged
About 44 Years R/o Village Godpendri , Post Selood, Tehsil
Patan, District Durg, Chhattisgarh.
9. Jasvant Kumar Ravate, S/o Bhuneshwar Kumar, Aged About
42 Years R/o Ward No. 13, Dallirajhara, Tehsil Dondi,
District Balod, Chhattisgarh.
10. Bhagirathi Chowdhary, S/o Kapil Deo Chowdhary Aged
About 44 Years R/o Singh Kirana Stores, Ghasidas Nagar,
Mamta Chowk, Ward No. 15, Bhilai, District Durg,
Chhattisgarh.
5 WPL No. 105 of 2017 & Other
connected matters
11.Tapan Kumar Vishwas, S/o S. C. Vishwas, Aged About 44
Years R/o Bengali Colony, New Kursipaar, Bhilai, District
Durg, Chhattisgarh.
12. Manik Lal Sahu, S/o Tulsi Ram Sahu, Aged About 46 Years
R/o Bajrangpara Kohka, Bhilai, District Durg, Chhattisgarh.
13. Pawan Kumar, S/o Laxman Prasad Dhiri, Aged About 45
Years R/o Village And Post Birsakula, Purani Bhilai, District
Durg, Chhattisgarh.
---- Petitioners
Versus
1. Steel Authority Of India Limited Through Chairman,
Integrated Office Complex, Lodi Road, New Delhi, 110003,
Delhi
2. The Executive Director, P, Bhilai Steel Plant, Ispat Bhawan,
Bhilai, District Durg, Chhattisgarh.
3. Union Of India, Through Secretary, Ministry Of Labour, New
Delhi.
---- Respondents
WPL No. 248 of 2018
1. Manoj Kumar Chandrakar S/o Shri Chandrika Prasad, Aged
About 45 Years R/o Vill. Tiloda, Po- Kanakot, District Balod
Chhattisgarh.
2. Satish Kumar S/o Shri Makhan Lal, Aged About 46 Years
KLC, R/o. Dura Mandir, Jone-3, Sec.-11 Bhilai, District Durg
Chhattisgarh.
3. Devi Prasad Chandrakar S/o Shri Chandrika Prasad, Aged
About 46 Years, R/o Vill.- Tiloda, Po- Kanakot, District Balod
Chhattisgarh.
4. Baldau Chandrakar S/o Late Bhukhan Lal, Aged About 45
Years R/o Vill.- Godiyari, PO- Kanakot, District Balod
Chhattisgarh.
5. Vijay Kumar Thakur S/o Shri Birjhu Ram Thakur, Aged About
45 Years R/o Vill.- Gabdi, Police Station Arjunda, Teh.
Gunderdehi, District Balod Chhattisgarh.
6 WPL No. 105 of 2017 & Other
connected matters
6. Daroga Das Jangde S/o Shri Budhari Das Jangde, Aged
About 48 Years R/o Vill.-Post-Maro, Tel- Navagarh, District
Bemetara Chhattisgarh.
7. Bhupendra Kumar S/o Late Radheshyam, Aged About 44
Years R/o. Vill.- Aourethi, PO- Simga, District Baloda Bazar
Chhattisgarh.
8. Rohit Kumar Sahu S/o Shri Durbasa Ram Sahu, Aged About
45 Years R/o Vill. And PO- Parsada, Teh.- Gundardehi,
District Balod Chhattisgarh.
9. Rajendra Kumar Madaria S/o Shri Ghanshyam Singh
Madaria, Aged About 46 Years R/o Vill.- Dhaba, PO-
Bhendser, District Durg Chhattisgarh.
10. Chhagan Lal S/o Khandu Ram, Aged About 44 Years R/o.
Camp No.-1, Klabadi, Ward- 11, Dallirajhara, District Balod
Chhattisgarh.
11. Leela Ram Manher S/o Late Jait Ram, Aged About 46 Years
R/o. Vill.- Dewarghata, PO- Hasoud, District Janjgir
Champa Chhattisgarh.
12. Umesh Kumar Patel S/o Shri Chhagan Bhai, Aged About 46
Years R/o. Qu No. 18/A, St. No.-13, Sector-4, Bhilai
Chhattisgarh.
13. Pawan Kumar Verma S/o Late Gokul Prasad, Aged About
42 Years R/o. Vill. Jarway, Po- Surdung (JCW), District Durg
Chhattisgarh.
14. Dinesh Kumar Verma S/o Shri Gajanand Verma, Aged
About 42 Years R/o. Santi Nagar Bhilai-3, District Durg
Chhattisgarh.
15. Krishna Kumar S/o Shri Mangtoo Ram, Aged About 46
Years R/o. Vill.- Morid, PO- Dundera (Utai), District Durg
Chhattisgarh.
16. Suresh Kumar Dewangan S/o Shri Krishan Lal Dewangan,
Aged About 46 Years R/o. Vill.- Kankalin Chowk, Baniya
Para, Durg, District Durg Chhattisgarh.
17. Kashi Prasad Tamrakar S/o Late Shiv Kumar Tamrakar,
Aged About 48 Years R/o. H.No. 543, Hari Nagar, Katulbord
Durg, District Durg Chhattisgarh.
18. Ramesh Shrivastava S/o Late J. P. Shrivastava, Aged
About 45 Years R/o. Krisna Talkies Road, Avadpuri Bhilai,
Behind Old Patwari Office, Risali Bhilai, District Durg
7 WPL No. 105 of 2017 & Other
connected matters
Chhattisgarh.
19. Mahendra Kumar S/o Shri Yadva Ram, Aged About 46
Years R/o. Shayam Nagar Rishali, Near G.H.S.S., H. No.10
Bhilai, District Durg Chhattisgarh.
20. Gaukaran Singh Baghel S/o Late Shri Rekh Ram Baghel,
Aged About 45 Years R/o. Vill.- Chandrakar Traders,
Krishna Puri, Amleshwar, PO Sankara, Teh. Patan, District
Durg Chhattisgarh.
21. Harinarayan Verma S/o Late Puna Ram Verma, Aged About
45 Years R/o. Vill.- Matang, PO Santara, Teh. Patan, District
Durg Chhattisgarh.
22. Bhojraj Singh S/o Shri Shobhe Lal Upwanshi Aged About 46
Years R/o. Street. 40, Block-4/C, Sector-7, Bhilai Nagar,
District Durg Chhattisgarh.
23. Kaushal Kumar Verma S/o Shri Tikam Singh Verma, Aged
About 45 Years R/o. Vill. And P.O. Bhimbhouri, Thana Berla,
District Bemetara Chhattisgarh.
24. Balram Singh Rana S/o Shri Baid Ram Rana, Aged About
47 Years R/o. Vill.- Koliyara, PO- Pinkapar, Teh. Doundi-
Lohara, District Balod Chhattisgarh.
25. Munindra Kumar Kewat S/o Shri Shyam Sunder Kewat,
Aged About 49 Years R/o. Ward-28, Near Of Radha-
Krishna Mandir, Bhilai Chhawani, District Durg
Chhattisgarh.
26. Shiv Kumar Verma S/o Shri Bhuneshwar Prasad, Aged
About 49 Years R/o. Vill.- Tekari, PO- Mandhar Colony,
District Raipur Chhattisgarh.
27. Tuman Lal Deshlahare S/o Shri Banshi Lal Deshlahare,
Aged About 46 Years R/o. Vill.- Pauwara, Po- Pauha, Thana
Ranchirai, District Balod Chhattisgarh.
28. Puranik Lal Chandrakar S/o Shri Gaind Lal Chandrakar,
Aged About 47 Years R/o. Vill. And Post Anda, Teh. And
District Durg Chhattisgarh.
29. Kapil Prasad, S/o Shri Ramtak, Aged About 46 Years R/o.
Qu. No. 22/B, Street-6, Sec.-2 Bhilai, District Durg
Chhattisgarh.
30. Rajesh Kumar Singh S/o Late Ram Murat Singh, Aged
About 45 Years R/o. Qu. No. 6/a, Street-9, Sec.-2 Bhilai,
District Durg Chhattisgarh.
8 WPL No. 105 of 2017 & Other
connected matters
31. K.Y. Sudhakar S/o Late K. Adam, Aged About 46 Years R/o.
Qu. No. 11, BK-5, Street-8, Hospital Sector Bhilai, District
Durg Chhattisgarh.
32. Mukesh Kumar Gosai S/o Late Krishna Rao, Aged About 48
Years R/o. Qu. No. 4, BK-4, Street-7, Hospital Sector Bhilai,
District Durg Chhattisgarh.
33. Pokhraj Yadav S/o Shri Alakh Ram Yadav, Aged About 47
Years R/o. Avn-B, Qr. 4/D, Jone-1, Sector-11, Bhilai, District
Durg Chhattisgarh.
34. Arun Kumar Verma S/o Shri Jajat Ram Verma Aged About
46 Years R/o. Vill. Marra, Teh. Patan, District Durg
Chhattisgarh
35. Umend Ram S/o Shri Dhanau Ram, Aged About 48 Years
R/o. Vill.- Parsada, Post Dangania, Teh. Gunderdehi,
District Balod Chhattisgarh.
36. Somnath S/o Shri Prem Lal, Aged About 45 Years R/o. Vill-
Manikchuri, Post Santra, District Durg Chhattisgarh.
37. Chhoite Lal S/o Shri Hargun Prasad Aged About 43 Years
R/o. Vill And Post Dundera (Sankar Nagar), Teh. Durg
District Durg Chhattisgarh.
38. Lokeshwer Prasad Verma S/o Shri Mannu Lal Verma Aged
About 45 Years R/o. Vill. And Post Santra, Teh. Patan,
District Durg Chhattisgarh.
39. Bhisham Kumar S/o Shri Khamhan, Aged About 47 Years
R/o. Vill. And Post Urai, Ward-14, Hathkoj Para Utai, District
Durg Chhattisgarh.
40. Fatte Lal Sahu S/o Shri Late Toman Lal Sahu Aged About
48 Years R/o. Vill.- Mohlai, Post Chourel, Teh.- Gunderdehi,
District Balod Chhattisgarh.
41. Nand Kumar Sahu S/o Shri Manrakhan Sahu, Aged About
45 Years R/o. Behind Noor Masjid, Ward No. 5, Supela
Bhilai, District Balod Chhattisgarh.
42. Hori Lal S/o Shri Bhakku, Aged About 43 Years R/o. Kosa
Nagar Near Satnam Bhwan Bhilai, Post Nehru Nagar,
District Balod Chhattisgarh.
---- Petitioners
Versus
9 WPL No. 105 of 2017 & Other
connected matters
1. Steel Authority Of India Limited, Through Its Chairman,
Integrated Office Complex, Lodi Road, New Delhi, 110003.
2. The Executive Director (P), Bhilai Steel Plant, Bhilai Ispat
Bhawan, Bhilai, District Durg Chhattisgarh.
3. Union Of India Through Secretary, Ministry Of Labour, New
Delhi.
---- Respondents
For Petitioners :- None.
For Respondent/SAIL :- Shri Ashish Surana, Advocate.
Hon'ble Shri Prashant Kumar Mishra, Ag.CJ
Hon'ble Shri Parth Prateem Sahu,J.
Order On Board By Prashant Kumar Mishra, Ag. CJ 22/04/2019
1. Since there is no representation on behalf of the petitioners even in second round, this Court is left with no other option but to dismiss all the writ petitions for want of prosecution.
2. Accordingly, all the writ petitions are dismissed for want of prosecution.
SD/- SD/-
(Prashant Kumar Mishra ) (Parth Prateem Sahu )
Acting Chief Justice Judge