Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 22 in Delhi University Act, 1922 22. Powers and duties of the Executive Council. [Rep. by the Delhi University (Amendment) Act, 1952 (5 of 1952), s.14.]
