Calcutta High Court
Saj Food Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 12 December, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-2 & 3
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
(Commercial Division)
IA NO. GA-COM/2/2024
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
Vs
M/S PARLE BISCUITS PVT LTD
IA NO. GA-COM/3/2024
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
Vs
M/S PARLE BISCUITS PVT LTD
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 12th December, 2025.
Appearance:
Mr. Ranjan Bachawat, Sr. Adv.
Mr. Debnath Ghosh, Sr. Adv.
Mr. Biswaroop Mukherjee, Adv.
Ms. Janvi Chakraborty, Adv.
Mr. Abhik Chitta Kundu, Adv.
Ms. Abhipiya Sarkar, Adv.
...for the petitioner
Mr. S.N. Mookerji, Sr. Adv.
Mr. Sayantan Basu, Sr. Adv.
Mr. Tanmoy Roy, Adv.
Mr. Yash Singhi, Adv.
Mr. Deep Bhattacharya, Adv.
...for the respondent
The Court:- Heard in part. The matter is adjourned to 19th January, 2026.
The interim order is extended till the returnable date.
(SUGATO MAJUMDAR, J.) T.O. A.R.(C.R.)