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Calcutta High Court

Saj Food Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 12 December, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-2 & 3
                         IN THE HIGH COURT AT CALCUTTA
                                  ORIGINAL SIDE
                               (Commercial Division)


                              IA NO. GA-COM/2/2024
                                In IP-COM/16/2024
                           SAJ FOOD PRODUCTS PVT LTD
                                        Vs
                           M/S PARLE BISCUITS PVT LTD

                              IA NO. GA-COM/3/2024
                                In IP-COM/16/2024
                           SAJ FOOD PRODUCTS PVT LTD
                                        Vs
                           M/S PARLE BISCUITS PVT LTD

   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR
   Date : 12th December, 2025.
                                                                             Appearance:
                                                           Mr. Ranjan Bachawat, Sr. Adv.
                                                             Mr. Debnath Ghosh, Sr. Adv.
                                                           Mr. Biswaroop Mukherjee, Adv.
                                                             Ms. Janvi Chakraborty, Adv.
                                                            Mr. Abhik Chitta Kundu, Adv.
                                                                Ms. Abhipiya Sarkar, Adv.
                                                                       ...for the petitioner

                                                               Mr. S.N. Mookerji, Sr. Adv.
                                                             Mr. Sayantan Basu, Sr. Adv.
                                                                   Mr. Tanmoy Roy, Adv.
                                                                    Mr. Yash Singhi, Adv.
                                                             Mr. Deep Bhattacharya, Adv.
                                                                     ...for the respondent

The Court:- Heard in part. The matter is adjourned to 19th January, 2026.

The interim order is extended till the returnable date.

(SUGATO MAJUMDAR, J.) T.O. A.R.(C.R.)