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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(b) in Chit Funds (Rajasthan) Rules, 1989

(b)Before refusing to register a chit, the Registrar shall issue a notice to the foreman calling upon him to show cause within reasonable period to be stipulated on such notice why registration be not refused.