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Union of India - Section
Section 95B in The Environment (Protection) Rules, 1986
95B. Genset run on Petrol and Natural Gas (NG) or Petrol and Liquid Petroleum Gas (LPG):-
A. Emission Limits. - The emission limits for Petrol and NG or Petrol and LPG genset (upto 19 kW) powered by SI engine (upto 400 cc displacement) (hereinafter referred to as Genset) shall be effective from the 1st August, 2016 as specified in the following Table:-Table| Class | Engine Displacement (cc) | CO (g/kWh) | NOX + THC/ NOX + NMHC/ NOX + RHC (g/kWh) |
| 1. | Upto 99 | ≤ 250 | ≤ 12 |
| 2. | 99 and upto 225 | ≤ 250 | ≤ 10 |
| 3. | ≥225≤ 400 | ≤ 250 | ≤ 8 |