Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3A] [Entire Act] State of Madhya Pradesh - Subsection Section 3A(vii) in The M.P. Electricity Duty Act, 1949 (vii)[ x x x] [Omitted by M.P. Act No. 14 of 1965.] ]
