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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Punjab - Subsection

Section 37(4) in Punjab Water Supply and Sewerage Board Act, 1976

(4)Every such estimate shall be compiled and copy thereof sent by post or otherwise, to each member and Associate Member at least ten clear days before the date of the meeting at which the estimate is to be laid before the Board.