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Supreme Court - Daily Orders

P.M. Thangavel vs M. Ramamoorthy on 6 December, 2021

Bench: Hemant Gupta, V. Ramasubramanian

     ITEM NO.20                        Court 11 (Video Conferencing)              SECTION XII

                                       S U P R E M E C O U R T O F      I N D I A
                                               RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 28320/2021

     (Arising out of impugned final judgment and order dated 08-08-2019
     in SA No. 624/2019 with SA No. 626/2019 passed by the High Court Of
     Judicature At Madras)

     P.M. THANGAVEL                                                             Petitioner(s)

                                                        VERSUS

     M. RAMAMOORTHY & ORS.                                                      Respondent(s)

     (FOR ADMISSION and I.R. and IA No.153085/2021-CONDONATION OF DELAY
     IN FILING and IA No.153084/2021-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.153086/2021-EXEMPTION FROM FILING O.T.)

     Date : 06-12-2021 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE HEMANT GUPTA
                             HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN

     For Petitioner(s)                     Mr. Sunil Kumar Verma, AOR
                                           Mr. Virender Kumar, Adv.
                                           Ms. Prashi Tyagi, Adv.

     For Respondent(s)

                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Delay condoned.

We find no ground to interfere with the impugned order(s) passed by the High Court. The Special Leave Petitions are, accordingly, dismissed.

Pending interlocutory application(s), if any, is/are disposed of.

(JAYANT KUMAR ARORA) Signature Not Verified (RENU BALA GAMBHIR) COURT MASTER Digitally signed by Jayant Kumar Arora Date: 2021.12.06 COURT MASTER 16:52:49 IST Reason: