Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Uttar Pradesh - Subsection Section 19(1) in The U.P. (Regulation Of Building Operations) Act, 1958 (1)The State Government may by notification in the Official Gazette, make [rules] [Substituted by U.P. Act No. 41 of 1976.] to carry out the purposes of this Act.
