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Andhra Pradesh High Court - Amravati

V J Sarma, Narsapur, W.G.Dist Anr vs Mamelapalli Satya Surya Venkata ... on 8 September, 2020

Author: J.K. Maheshwari

Bench: J K Maheshwari

       HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                CHIEF JUSTICE J.K. MAHESHWARI

           CIVIL REVISION PETITON No.1873 of 2016

                (Taken up through video conferencing)

Vasa Jagannadha Sarma, S/o Late Venkata Giri
and another
                                                         .. Petitioners
       Versus

Mamelapalli Satya Surya Venkata Ramana, S/o Somayajulu
and two others
                                                ..Respondents



Counsel for Petitioners        : Sri S.Rajasekhar
Counsel for Respondents        : None


                           ORAL ORDER

Dt:08.09.2020 This Civil Revision Petition has been filed aggrieved by inaction of Additional District and Sessions Judge, Narsapur in disposing I.A.No.27 of 2017 in O.S.No.35 of 2013 on the file of the said Court, which has been filed for extension of time for filing written statement.

As per the Case Information Status (CIS), O.S.No.35 of 2013 was disposed of on 18.12.2019. Therefore, this civil revision petition has now rendered infructuous.

Accordingly, this Civil Revision Petition is dismissed as infructuous. As a sequel, all the pending miscellaneous applications shall stand closed.

_________________________ J.K. MAHESHWARI, CJ ikn THE CHIEF JUSTICE J.K. MAHESHWARI CIVIL REVISION PETITION No.1873 of 2016 Dt: 08.09.2020 ikn