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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(3) in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994

(3)The licensing authority shall charge the fees for issue of each badge or duplicate badge as prescribed in Rule 16 :Provided that this rule relating to badge and uniform shall not apply to persons lawfully working as conductors in accordance with Rule 4.