Madhya Pradesh High Court
Subham Singh Rajput (Minor ) vs The Board Of Secondary Education on 2 May, 2017
WP-12168-2016
(SUBHAM SINGH RAJPUT (MINOR ) Vs THE BOARD OF SECONDARY EDUCATION)
02-05-2017
None appears for the petitioner, though the matter was called
twice for hearing in the regular round as well as in the second round as
a passed over matter.
Shri Pawan Kawde, learned counsel for the respondents.
It is observed that nobody had appeared on the previous occasion also.
The petition is therefore, dismissed for want of prosecution.
(RAVI SHANKAR JHA) (ASHOK KUMAR JOSHI)
JUDGE JUDGE
kundan