Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61(4)] [Section 61] [Entire Act]

State of Chattisgarh - Subsection

Section 61(4)(i) in The Chhattisgarh Value Added Tax Act, 2005

(i)he shall exercise all the powers exercisable by the Check Post Officer under that section;