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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Madhya Pradesh - Subsection

Section 40(1)(ii) in The M.P. Accommodation Control Act, 1961

(ii)persons in the service of a local authority, Madhya Pradesh Electricity Board, Board of Secondary Education, Madhya Pradesh, or such other body corporate as may be specified by the State Government by notification.