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State of Andhra Pradesh - Section

Section 12 in A.P. Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2017

12. [The Committee for Admissions shall authorise one amongst them to notify the Venue, Date and Time of 2nd Counselling to fill-up the vacant seats if any, after 1st Counselling for Management Quota Seats.] [Substituted by Notification No. G.O.Ms. 75, dated 10.5.2017 (w.e.f. 8.5.2017).]