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[Cites 0, Cited by 0] [Section 44C] [Entire Act]

Union of India - Subsection

Section 44C(iii) in The Income Tax Act, 1961

(iii)[* * *] [ Clause (iii) omitted by Act 38 of 1993, Section 11 (w.e.f. 1.4.1993).]