Jammu & Kashmir High Court - Srinagar Bench
Prof. Abdul Latief Wani And Others vs State And Others on 24 August, 2021
Item No.82
Final Hearing List
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
AT SRINAGAR
SWP No.1261/2012
IA(1/2012[2063/2012])
PROF. ABDUL LATIEF WANI AND OTHERS
...Petitioner/Appellant (s)
Through: Mr. A. Hanan, Advocate
Vs
STATE AND OTHERS
...Respondent(s)
Through: Mr. I. Sofi, Advocate
CORAM:
Hon'ble Mr. Justice Vinod ChatterjiKoul, Judge.
ORDER
24-08-2021 List on 27.10.2021.
(Vinod ChatterjiKoul) Judge SRINAGAR 24-08-2021 Shameem H. SHAMEEM HAMID MIR 2021.09.01 13:12 I attest to the accuracy and integrity of this document