Section 56(1)(g) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

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State of Andhra Pradesh - Subsection

Section 56(1)(g) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(g)if it bears a serial number, or is of a design, different from the serial numbers, or, as the case may be, design, of the ballot papers authorised for use at the particular polling station, or

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State of Andhra Pradesh - Subsection

Section 56(1)(g) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005