Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(c) in The Voluntary Deposits (Immunities and Exemptions) Act, 1991 (c)"net deposit" means sixty per cent. of the amount of deposit made by any person with the National Housing Bank in accordance with the scheme;
