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[Cites 0, Cited by 0] [Section 02] [Entire Act]

Union of India - Subsection

Section 02(14) in UGC (Institutions Deemed to be Universities) Regulations, 2019

14.0Reservation Policy.- Institution Deemed to be University shall implement the policy on reservations in admissions and recruitment, in accordance with provisions of the Constitution of India and any Act of Parliament for the time being in force and disclose all such information on its website.