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State of Haryana - Section

Section 12 in Haryana Council of Homoeopathic System of Medicine Staff Regulations, 1996

12. Leave and other conditions of Service.

[Section 54]. - In respect of leave and all other matters not expressly provided for in these regulations the employees of the Council shall be governed by Punjab Civil Services Rules Volume I, Part I, as may be applicable to Haryana Government employees of the same status from time to time.