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Union of India - Section

Section 159 in The Railways Act, 1989

159. Disobedience of drivers or conductors of vehicles to directions of railway servant, etc.—

If any driver or conductor of any vehicle while upon the premises of a railway disobeys the reasonable directions of any railway servant or police officer, he shall be punishable with imprisonment for a term which may extend to one month, or with fine which may extend to five hundred rupees, or with both.