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Rajasthan High Court - Jaipur

Prem Singh Sisodia Son Of Sh. Raman Lal Ji vs Smt. Mohini Bai Wife Of Shri Shyam Bihari ... on 31 July, 2020

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                                             (1 of 1)                                   [CW-7900/2020]


                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 7900/2020

                                   Prem Singh Sisodia S/o Sh. Raman Lal Ji
                                                                                                       ----Petitioner
                                                                        Versus
                                   Smt. Mohini Bai W/o Shri Shyam Bihari Pathak
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Amitabh Vijaywargia For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 31/07/2020 Learned counsel for the petitioner seeks time to place on record, record of the learned Tribunal.
List the matter on 20.08.2020.
(MAHENDAR KUMAR GOYAL),J AARZOO ARORA/36 (Downloaded on 31/07/2020 at 09:55:10 PM) Powered by TCPDF (www.tcpdf.org)