Rajasthan High Court - Jaipur
Prem Singh Sisodia Son Of Sh. Raman Lal Ji vs Smt. Mohini Bai Wife Of Shri Shyam Bihari ... on 31 July, 2020
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
(1 of 1) [CW-7900/2020]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 7900/2020
Prem Singh Sisodia S/o Sh. Raman Lal Ji
----Petitioner
Versus
Smt. Mohini Bai W/o Shri Shyam Bihari Pathak
----Respondent
For Petitioner(s) : Mr. Amitabh Vijaywargia For Respondent(s) :
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 31/07/2020 Learned counsel for the petitioner seeks time to place on record, record of the learned Tribunal.
List the matter on 20.08.2020.
(MAHENDAR KUMAR GOYAL),J AARZOO ARORA/36 (Downloaded on 31/07/2020 at 09:55:10 PM) Powered by TCPDF (www.tcpdf.org)