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State of Assam - Section

Section 7 in Assam Excise Rules, 1945

7. Issue of pass.

- On receipt of the application and the receipt presented by the applicant the Collector shall issue a pass in quadruplicate in Form 27 of foreign liquor series sanctioning the import by the applicant of foreign liquor of the kind and quantity specified in the pass to the place mentioned in the application. The original copy shall be retained by the Collector for record and for verification of the consignment on arrival. The duplicate and triplicate copies shall be sent to the Collector or such other office as may be authorised in this behalf of the place of export. The quadruplicate copy of the pass shall be given to the applicant. A register of passes shall be maintained by the Collector of the place of import in the form prescribed by the Excise Commissioner and details of each pass issued shall be immediately entered in it together with the result of verification of the consignment.