Section 2(d) in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1980

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Union of India - Subsection

Section 2(d) in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1980

(d)"Chairman", in relation to a Nationalised Bank, means the Chairman of the Board of that bank;

(da)[ "elected Director" means a Director referred to in clause (i) of sub-section (3) of section 9 of the Act];