Rajasthan High Court - Jodhpur
Gujrat State Road Trans. Co vs Smt. Bindu Sharma And Ors on 6 April, 2022
Author: Madan Gopal Vyas
Bench: Madan Gopal Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Misc. Appeal No. 865/2015
Gujrat State Road Trans. Co.
----Appellant
Versus
Smt. Premsagar And Anr.
----Respondent
Connected With
1. S.B. Civil Misc. Appeal No. 866/2015
2. S.B. Civil Misc. Appeal No. 1085/2015
For Appellant(s) : Mr. LK Purohit
For Respondent(s) : Mr. RS Mankad
HON'BLE MR. JUSTICE MADAN GOPAL VYAS
Order 06/04/2022 List these cases after four weeks alongwith S.B. CMA No.97/2015.
(MADAN GOPAL VYAS),J 31-33-Hanuman/-
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