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Rajasthan High Court - Jodhpur

Gujrat State Road Trans. Co vs Smt. Bindu Sharma And Ors on 6 April, 2022

Author: Madan Gopal Vyas

Bench: Madan Gopal Vyas

                                        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                         JODHPUR
                                                  S.B. Civil Misc. Appeal No. 865/2015

                                   Gujrat State Road Trans. Co.
                                                                                                     ----Appellant
                                                                      Versus
                                   Smt. Premsagar And Anr.
                                                                                                   ----Respondent
                                                                Connected With
                                   1. S.B. Civil Misc. Appeal No. 866/2015
                                   2. S.B. Civil Misc. Appeal No. 1085/2015


                                   For Appellant(s)         :     Mr. LK Purohit
                                   For Respondent(s)        :     Mr. RS Mankad



                                            HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order 06/04/2022 List these cases after four weeks alongwith S.B. CMA No.97/2015.

(MADAN GOPAL VYAS),J 31-33-Hanuman/-

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