Bombay High Court
Hemant Mahipatray Shah And Anr vs Anand Upadhyay And Anr on 28 June, 2024
Author: Prithviraj K. Chavan
Bench: Prithviraj K. Chavan
Board Sr.No.:-901
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 3034 OF 2022
Hemant Mahipatray Shah And Anr ....PETITIONER
V/S
Anand Upadhyay And Anr ....RESPONDENT
WITH CR. WRIT PETITION NO. 3036 OF 2022 Hemant Mahipatray Shah And Anr ....PETITIONER V/S Anand Upadhyay And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3038 OF 2022 Hemant Mahipatray Shah And Anr ....PETITIONER V/S Anand Upadhyay And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3037 OF 2022 Hemant Mahipatray Shah And Anr ....PETITIONER V/S Anand Upadhyay And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3039 OF 2022 Page 1/2 ::: Uploaded on - 28/06/2024 ::: Downloaded on - 15/07/2024 08:35:29 ::: Hemant Mahipatray Shah And Anr ....PETITIONER V/S Sahil Arora And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3035 OF 2022 Hemant Mahipatray Shah And Anr ....PETITIONER V/S Anand Upadhyay And Anr ....RESPONDENT Adv. Puneet Jain, Adv. Pawan Ved, Adv. Aishwarya Kantawala, Adv. Diya Jayan i/b Meghashyam Kocharekar for Petitioner Mr.Suresh Kumar for Respondent No. - 2. Mr. M.G.Patil - APP for State.
CORAM : HON'BLE SHRI JUSTICE PRITHVIRAJ K.
CHAVAN J
DATE : 28th June, 2024
P.C. :
S. O. to 05/07/2024 ( at 2.30 pm).
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 28/06/2024 ::: Downloaded on - 15/07/2024 08:35:29 :::