Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Maharashtra - Subsection Section 87(a) in The Maharashtra Public Trusts Act, 1950 (a)those Wakfs in certain areas of the State to which the provisions of the Wakf Act, 1954, have continued to apply; or
