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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(iii) in The Maharaja Sayajirao University of Baroda Act, 1949

(iii)the election of the members to the Senate, and the Syndicate, and other authorities of the University and the procedure at meetings thereof and for the transaction of their business;