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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Haryana - Subsection

Section 19(3) in Haryana Rural Employment Guarantee Scheme, 2007

(3)In turn the District Programme Coordinator shall release the funds to the Block Programme Officer and to the Gram Panchayat Employment Guarantee fund maintained at the bank by the Block Programme Officer and Gram Panchayat for this purpose.