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Bombay High Court

Shriram Tanbaji Dhamane vs Govt.Of India Thr.Cbi,Nagpur on 6 October, 2018

Author: Z.A. Haq

Bench: Z.A. Haq

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
     APPELLATE SIDE CRIMINAL JURISDICTION

              CRIMINAL APPEAL NO. 632 OF 2005

 Shriram Tanbaji Dhamane                             ....Petitioner
             V/S
 Govt.of India Thr.cbi,nagpur                     ....Respondent

Ch/am Jaltare,ms Chourasia Ms Gupta For Petitioner Shyam Ahirkar/r-sole Mugdha R. Chandurkar For Respondent For Respondent CORAM : Z.A. HAQ, J DATE : 6th October, 2018 P.C. :

S.0.to 10-10-18 at the request of Shri S.G.Deshpande,Adv.h/f Shri Jaltare,Adv.for appellant. List for final hearing.
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