Bombay High Court
Shriram Tanbaji Dhamane vs Govt.Of India Thr.Cbi,Nagpur on 6 October, 2018
Author: Z.A. Haq
Bench: Z.A. Haq
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPEAL NO. 632 OF 2005
Shriram Tanbaji Dhamane ....Petitioner
V/S
Govt.of India Thr.cbi,nagpur ....Respondent
Ch/am Jaltare,ms Chourasia Ms Gupta For Petitioner Shyam Ahirkar/r-sole Mugdha R. Chandurkar For Respondent For Respondent CORAM : Z.A. HAQ, J DATE : 6th October, 2018 P.C. :
S.0.to 10-10-18 at the request of Shri S.G.Deshpande,Adv.h/f Shri Jaltare,Adv.for appellant. List for final hearing.
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